Citation : 2011 Latest Caselaw 3225 ALL
Judgement Date : 28 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42055 of 2011 Petitioner :- Km. Shikha Gautam Respondent :- State Of U.P. And Others Petitioner Counsel :- Virendra Nath Upadhyay Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned Standing Counsel has accepted notice on behalf of respondents.
A month's time is accorded to the learned Standing counsel to file counter affidavit.
List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheet Hindi subject of High School Examination -2011 be produced before this Court.
Order Date :- 28.7.2011
SRY
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