C/M Swami Premanand Sanskrit ... vs State Of U.P. And Others
2011 Latest Caselaw 3218 ALL

Citation : 2011 Latest Caselaw 3218 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

C/M Swami Premanand Sanskrit ... vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41983 of 2011
 

 
Petitioner :- C/M Swami Premanand Sanskrit Vidyalaya And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.K. Srivastava
 
Respondent Counsel :- C.S.C.,Vikas Tiwari
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2. Sri R.K.Ojha, Advocate has entered appearance on behalf of respondents.

Each one of the respondents is granted six weeks' time to file counter affidavit. Rejoinder affidavit within next two weeks.

List thereafter.

Order Date :- 28.7.2011

SRY

Download the LatestLaws.com Mobile App