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Dr. Kalicharan vs State Of U.P.
2011 Latest Caselaw 3212 ALL

Citation : 2011 Latest Caselaw 3212 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Dr. Kalicharan vs State Of U.P. on 28 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19361 of 2011
 

 
Petitioner :- Dr. Kalicharan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brij Raj Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Yogesh Srivastava on behalf of the complainant is taken on record.

On the request of the learned counsel for the applicant put up this case as fresh  on 3.8.2011.  By that time, supplementary affidavit, if any, may be filed.

Order Date :- 28.7.2011

Gss

 

 

 
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