Km. Aarya vs State Of U.P. And Others
2011 Latest Caselaw 3209 ALL

Citation : 2011 Latest Caselaw 3209 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Km. Aarya vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42116 of 2011
 

 
Petitioner :- Km. Aarya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Santosh Kumar Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondents.

A month's time is accorded to the learned Standing counsel to file counter affidavit.

List this matter on 06.09.2011. On the next date learned standing counsel shall produce before this Court the answer sheet of Physics I paper of Intermediate Examination -2011 be produced before this Court.

Order Date :- 28.7.2011

SRY

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