Anamika Singh vs State Of U.P. And Others
2011 Latest Caselaw 3200 ALL

Citation : 2011 Latest Caselaw 3200 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Anamika Singh vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42014 of 2011
 

 
Petitioner :- Anamika Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Kumar Singh,Akhila Nand Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondents.

A month's time is accorded to the learned Standing counsel to file counter affidavit.

List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheets of Physics I & II papers as well as Chemistry I & II papers of Intermediate Examination -2011 be produced before this Court.

Order Date :- 28.7.2011

SRY

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