Citation : 2011 Latest Caselaw 3184 ALL
Judgement Date : 28 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9968 of 2011 Petitioner :- Deepak And Another Respondent :- State Of U.P. Petitioner Counsel :- Shyam Babu Vaish,Jay Babu Kesharwani Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
On the request of the learned counsel for the applicants, put up on 01.08.2011 as fresh.
Order Date :- 28.7.2011
shailesh
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