C/M Shri Jawahar Inter College ... vs State Of U.P. And Others
2011 Latest Caselaw 3157 ALL

Citation : 2011 Latest Caselaw 3157 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

C/M Shri Jawahar Inter College ... vs State Of U.P. And Others on 27 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24790 of 2009
 

 
Petitioner :- C/M Shri Jawahar Inter College Bamnauli And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,Abhishek Mishra,P.S. Baghel,Rahul Mishra
 

 
Hon'ble V.K. Shukla,J.

Order sheet in question reflects that repeated illness slips are being sent by Sri Rahul Mishra, Advocate. It is writ apparent that the privilege of illness slip is being misused. In the past also, for this very reason the Court had directed the case to be listed peremptorily.

Accordingly, list this case peremptorily, in the next cause list.

Order Date :- 27.7.2011

SRY

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