Citation : 2011 Latest Caselaw 3140 ALL
Judgement Date : 27 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 336 of 2000 Petitioner :- Lali Devi Respondent :- The National Insurance Co. Ltd., Gorakhpur And Another Petitioner Counsel :- Piyush Mishra Respondent Counsel :- Ajay Kumar,Ajay Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
As prayed, list in the next cause list.
Order Date :- 27.7.2011
NS
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