M/S Servo-Tech Electrical ... vs M/S Marya Export Pvt. Ltd.
2011 Latest Caselaw 3123 ALL

Citation : 2011 Latest Caselaw 3123 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

M/S Servo-Tech Electrical ... vs M/S Marya Export Pvt. Ltd. on 27 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 407 of 2000
 

 
Petitioner :- M/S Servo-Tech Electrical Pvt.Ltd.
 
Respondent :- M/S Marya Export Pvt. Ltd.
 
Petitioner Counsel :- Ainakshi Sharma,D.K. Srivastava,Sanjiv Ratna
 
Respondent Counsel :- Mridul Tripathi,A.B.Saran,M.N. Singh,Vijai Prakash
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri M.N. Singh, Advocate, has sent illness slip.

The case along with the connected matters is passed over for the day.

Order Date :- 27.7.2011

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