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C/M, Janta Shiksha Prasar Samiti & ... vs Asst. Registrar Firms Societies & ...
2011 Latest Caselaw 3109 ALL

Citation : 2011 Latest Caselaw 3109 ALL
Judgement Date : 27 July, 2011

Allahabad High Court
C/M, Janta Shiksha Prasar Samiti & ... vs Asst. Registrar Firms Societies & ... on 27 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 46121 of 2009
 

 
Petitioner :- C/M, Janta Shiksha Prasar Samiti & Others
 
Respondent :- Asst. Registrar Firms Societies & Chits & Others
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- C.S.C.,V.K.S. Chandel
 

 
Hon'ble V.K. Shukla,J.

List this case before another Bench in the next cause list before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 27.7.2011

SRY

 

 

 
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