M/S L.M.L. Ltd. vs Union Of India And Others
2011 Latest Caselaw 3108 ALL

Citation : 2011 Latest Caselaw 3108 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

M/S L.M.L. Ltd. vs Union Of India And Others on 27 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31008 of 2011
 

 
Petitioner :- M/S L.M.L. Ltd.
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Nikhil Agrawal,Shashi Nandan
 
Respondent Counsel :- A.S.G.I.,Akhilesh Kumar Mishra,Ashok Mehta,S.C.
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today through Sri Ashok Kumar Nigam, A.S.G.I. assisted by Sri Akhilesh Kumar Mishra, Advocate is taken and accepted on record.

List this case after ten days on 10.08.2011. Rejoinder affidavit may be filed by the date fixed.

Order Date :- 27.7.2011

SRY

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