Sameeksha Srivastava Thru Samrat ... vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 3087 ALL

Citation : 2011 Latest Caselaw 3087 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Sameeksha Srivastava Thru Samrat ... vs State Of U.P. Thru Principal ... on 26 July, 2011

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- HABEAS CORPUS No. - 139 of 2011
 

 
Petitioner :- Sameeksha Srivastava Thru Samrat Srivastava & Nandini Srivas
 
Respondent :- State Of U.P. Thru Principal Secretary Home & Ors.
 
Petitioner Counsel :- Telegram
 
Respondent Counsel :- G.A.
 

 
Hon'ble Shri Narayan Shukla,J.

Application No.36527 of 2011

This is an application for recall of order dated 28.3.2011.

Upon perusal of the contents of the affidavit filed in support of the application, I am of the view that the application is misconceived. It is accordingly rejected.

Order Date :- 26.7.2011

Banswar

Download the LatestLaws.com Mobile App