Abhay Kumar Mishra And Another vs State Of U.P. And Others
2011 Latest Caselaw 3014 ALL

Citation : 2011 Latest Caselaw 3014 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Abhay Kumar Mishra And Another vs State Of U.P. And Others on 25 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40942 of 2011
 

 
Petitioner :- Abhay Kumar Mishra And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashutosh Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 5.9.2011.

Order Date :- 25.7.2011

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