Citation : 2011 Latest Caselaw 2987 ALL
Judgement Date : 25 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. - 156 of 2011 Petitioner :- State Of U.P. Thru' Collector And Another Respondent :- Piru And Others Petitioner Counsel :- V.C. Dixit Hon'ble Yogesh Chandra Gupta,J.
As prayed, put up as fresh on 27.7.2011.
Order Date :- 25.7.2011
NS
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