Shyam Lal vs State Of U.P. And Others
2011 Latest Caselaw 2966 ALL

Citation : 2011 Latest Caselaw 2966 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Shyam Lal vs State Of U.P. And Others on 22 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 789 of 2006
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C. Pal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri R.C. Pal, learned counsel for the appellant, the case is passed over for the day so as to enable him to examine the question of maintainability of the present Special Appeal.

Order Date :- 22.7.2011

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