Khalid vs State Of U.P.
2011 Latest Caselaw 2963 ALL

Citation : 2011 Latest Caselaw 2963 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Khalid vs State Of U.P. on 22 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18652 of 2011
 

 
Petitioner :- Khalid
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vivek Kumar Singh,Ajay Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant put up this case as fresh on 26.7.2011.

Order Date :- 22.7.2011

Gss

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