Satish Kumar Gupta vs Purushottam Das Tandon(Since ...
2011 Latest Caselaw 2959 ALL

Citation : 2011 Latest Caselaw 2959 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Satish Kumar Gupta vs Purushottam Das Tandon(Since ... on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 36411 of 2011
 

 
Petitioner :- Satish Kumar Gupta
 
Respondent :- Purushottam Das Tandon(Since Deceased) And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- Vishnu Gupta
 

 
Hon'ble V.K. Shukla,J.

Sri Vishnu Gupta, Advocate has entered appearance on behalf of respondent No.3. Issue notice to other respondents returnable within six weeks. Respondents shall file counter affidavit within six weeks. Rejoinder affidavit may be filed within next two weeks.

List after eight weeks.

Till the next date of listing, the petitioner shall not be evicted from the premises in dispute except after due process followed by law.

Order Date :- 22.7.2011

SRY

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