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Darshan Singh vs State Of U.P. Thru Sec. Power And ...
2011 Latest Caselaw 2953 ALL

Citation : 2011 Latest Caselaw 2953 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Darshan Singh vs State Of U.P. Thru Sec. Power And ... on 22 July, 2011
Bench: Prakash Krishna, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 3673 of 2010
 

 
Petitioner :- Darshan Singh
 
Respondent :- State Of U.P. Thru Sec. Power And Energy Lko. And Others
 
Petitioner Counsel :- Vishnu Gupta,R.O.V.S. Chauhan,S.O.V.S. Chauhan
 
Respondent Counsel :- C.S.C.,Rajesh Tripathi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Sri R.O.V.S. Chauhan, Advocate.

Order Date :- 22.7.2011

NS

 

 

 
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