Jai Prakash Mishra And Others vs State Of U.P. And Others
2011 Latest Caselaw 2948 ALL

Citation : 2011 Latest Caselaw 2948 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Jai Prakash Mishra And Others vs State Of U.P. And Others on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5180 of 2011
 

 
Petitioner :- Jai Prakash Mishra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.N. Singh,Sushil Singh
 
Respondent Counsel :- C.S.C.,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

On the next date, learned counsel for the petitioner shall produce copy of the judgment passed by Division Bench of this Court on the subject matter in question.

Order Date :- 22.7.2011

SRY

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