Citation : 2011 Latest Caselaw 2946 ALL
Judgement Date : 22 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT TAX No. - 974 of 2005 Petitioner :- J.K. Cotton Spinning & Weaving Mills Co. Ltd. Respondent :- Union Of India Thru' Secy. Ministry Of Finance & Ors. Petitioner Counsel :- Bharati Sapru,D.M. Singh,S.D. Singh Respondent Counsel :- A.S.G.I.,K.C. Sinha,R.D. Tiwari Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Heard learned counsel for the parties.
Cause shown is sufficient. The order dated 05.10.2009 dismissing the writ petition in default is recalled. The writ petition is restored to its original number.
List before the appropriate Bench in the next cause list.
Order Date :- 22.7.2011
NS
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