Didla Jai Prakash vs Union Of India And Others
2011 Latest Caselaw 2938 ALL

Citation : 2011 Latest Caselaw 2938 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Didla Jai Prakash vs Union Of India And Others on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73848 of 2010
 

 
Petitioner :- Didla Jai Prakash
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Shailendra
 
Respondent Counsel :- A.S.G.I.,Ajit Kumar Singh,K.S. Chauhan,S.K. Jaiswal
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed through Sri Ajit kumar Singh, Advocate, is taken on record.

List this case in the next cause list.

Sri Shailendra, learned counsel for the petitioner, may file rejoinder affidavit by the next date fixed.

Order Date :- 22.7.2011

SRY

Download the LatestLaws.com Mobile App