Raviraj Singh vs Smt. Aarti Singh
2011 Latest Caselaw 2937 ALL

Citation : 2011 Latest Caselaw 2937 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Raviraj Singh vs Smt. Aarti Singh on 22 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 158 of 2009
 

 
Petitioner :- Raviraj Singh
 
Respondent :- Smt. Aarti Singh
 
Petitioner Counsel :- D.K. Kulshrestha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No.271044 of 2009

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing the next date fixed in the matter.

Requisite steps will be taken within three weeks.

List this case on 2.11.2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 22.7.2011

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