Vishal Traders & Others vs State Of U.P. & Others
2011 Latest Caselaw 2935 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Civil Misc.  Recall/Restoration Application No.120269 of 2010
 
IN
 
Case :- WRIT TAX No. - 1446 of 2008
 

 
Petitioner :- Vishal Traders & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satya Dheer Singh Jadaun,Sushila Jadoun
 
Respondent Counsel :- C.S.C.,L.K.Mishra,P.C.Srivastava,Satish Mandhyan
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

List has been revised. None is present to press the belated restoration application. The application is dismissed in default.

Order Date :- 22.7.2011

NS

Civil Misc. Delay Condonation Application No. 120266 of 2010

IN 

Civil Misc.  Recall/Restoration Application No.120269 of 2010

IN

Case :- WRIT TAX No. - 1446 of 2008

Petitioner :- Vishal Traders & Others

Respondent :- State Of U.P. & Others

Petitioner Counsel :- Satya Dheer Singh Jadaun,Sushila Jadoun

Respondent Counsel :- C.S.C.,L.K.Mishra,P.C.Srivastava,Satish Mandhyan

Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

Dismissed.

Order Date :- 22.7.2011

NS