Smt. Vandana vs State Of U.P. & Others
2011 Latest Caselaw 2934 ALL

Citation : 2011 Latest Caselaw 2934 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Smt. Vandana vs State Of U.P. & Others on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60626 of 2010
 

 
Petitioner :- Smt. Vandana
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- D.K.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Three weeks and no more time is allowed to learned standing counsel for ensuring compliance of order dated 04.02.2011 passed by this Court.

Order Date :- 22.7.2011

SRY

Download the LatestLaws.com Mobile App