Sri Harsh Chand Jaiswal vs The Union Of India And Others
2011 Latest Caselaw 2914 ALL

Citation : 2011 Latest Caselaw 2914 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Sri Harsh Chand Jaiswal vs The Union Of India And Others on 21 July, 2011

Bench: Sunil Ambwani, Vikram Nath, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 32623 of 1997
 

 
Petitioner :- Sri Harsh Chand Jaiswal
 
Respondent :- The Union Of India And Others
 
Petitioner Counsel :- Ram Niwas Singh,Daya Shankar Mishra,Ravi Kiran Jain,V.K.Chandel
 
Respondent Counsel :- C.S.C.,S.M.A.Kazmi,U.N.Sharma
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vikram Nath,J.

Hon'ble Kashi Nath Pandey,J.

For order see our order of date passed in Writ Petition No.4502 of 1982.

Order Date :- 21.7.2011

SP/

Download the LatestLaws.com Mobile App