Vindeshwari Tiwari And Others vs State Of U.P. And Others
2011 Latest Caselaw 2910 ALL

Citation : 2011 Latest Caselaw 2910 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Vindeshwari Tiwari And Others vs State Of U.P. And Others on 21 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40357 of 2011
 

 
Petitioner :- Vindeshwari Tiwari And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K. Shahi,Achal Singh Vats
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 21.7.2011

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