Peoples Union For Civil ... vs Union Of India And Others
2011 Latest Caselaw 2905 ALL

Citation : 2011 Latest Caselaw 2905 ALL
Judgement Date : 21 July, 2011

Allahabad High Court

Peoples Union For Civil ... vs Union Of India And Others on 21 July, 2011

Bench: Sunil Ambwani, Vikram Nath, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 23445 of 2008
 

 
Petitioner :- Peoples Union For Civil Liberties, U.P. Chapter
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- R.K. Awasthi,Ravi Kiran Jain
 
Respondent Counsel :- A.S.G.I.,Amit Sthalekar
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Vikram Nath,J.

Hon'ble Kashi Nath Pandey,J.

For order see our order of date passed in Writ Petition No.4502 of 1982.

Order Date :- 21.7.2011

SP/

Download the LatestLaws.com Mobile App