Suresh Kumar @ Chikara vs State Of U.P.
2011 Latest Caselaw 2880 ALL

Citation : 2011 Latest Caselaw 2880 ALL
Judgement Date : 20 July, 2011

Allahabad High Court

Suresh Kumar @ Chikara vs State Of U.P. on 20 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18426 of 2011
 

 
Petitioner :- Suresh Kumar @ Chikara
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Naushad Siddiqui
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case as fresh on 25.7.2011.

Order Date :- 20.7.2011

Gss

Download the LatestLaws.com Mobile App