Citation : 2011 Latest Caselaw 2849 ALL
Judgement Date : 19 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2445 of 2011 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Hansraj Ram And Others Petitioner Counsel :- Manish Kumar Nigam Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri Manish Kumar Nigam, learned counsel for the appellant, the case is directed to be put up as fresh on 28th July, 2011 so as to enable him to file the copies of the statements of witnesses examined on behalf of both the parties in the Claim Case before the Tribunal.
Order Date :- 19.7.2011
NS
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