Smt. Rakesh Rani vs State Of U.P. And Others
2011 Latest Caselaw 2846 ALL

Citation : 2011 Latest Caselaw 2846 ALL
Judgement Date : 19 July, 2011

Allahabad High Court

Smt. Rakesh Rani vs State Of U.P. And Others on 19 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 15422 of 2011
 

 
Petitioner :- Smt. Rakesh Rani
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.M. Asthana,Sri. Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

No counter affidavit has been filed.

List after four weeks. Meanwhile, learned Standing Counsel may file counter affidavit.

Till the next date of listing, the interim order shall continue.

Order Date :- 19.7.2011

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