Citation : 2011 Latest Caselaw 2797 ALL
Judgement Date : 18 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18152 of 2011 Petitioner :- Muslim Khan Respondent :- State Of U.P. Petitioner Counsel :- K.N. Raha Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter.
Order Date :- 18.7.2011
Gss
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