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Cnsnstable Pankaj Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 2787 ALL

Citation : 2011 Latest Caselaw 2787 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
Cnsnstable Pankaj Kumar Singh vs State Of U.P. And Others on 18 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39033 of 2011
 

 
Petitioner :- Cnsnstable Pankaj Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shambhavi Nandan,Pankaj Kumar Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with leading Writ Petition No. 35915 of 2011.

List in the next cause list i.e. on 25.7.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.

Order Date :- 18.7.2011

OP

 

 

 
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