Major Dr. Imtiaz Hasan vs State Of U.P. Through The ...
2011 Latest Caselaw 2700 ALL

Citation : 2011 Latest Caselaw 2700 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Major Dr. Imtiaz Hasan vs State Of U.P. Through The ... on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 846 of 1995
 

 
Petitioner :- Major Dr. Imtiaz Hasan
 
Respondent :- State Of U.P. Through The Collector Agra.
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Sri Madhav Jain, learned counsel for the appellant, the case is passed over for the day.

Order Date :- 12.7.2011

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