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C/M Ganga Deen, Ram Kumar Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 2691 ALL

Citation : 2011 Latest Caselaw 2691 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
C/M Ganga Deen, Ram Kumar Inter ... vs State Of U.P. And Others on 12 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37624 of 2011
 

 
Petitioner :- C/M Ganga Deen, Ram Kumar Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

It has been informed at the Bar that at some stage of the litigation, in the capacity of counsel, I had appeared for one of the parties, as such it would be much more appropriate that this case be placed before another Bench, day after tomorrow, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 12.7.2011

SRY

 

 

 
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