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State Of U.P. vs Bachcha Lal & Others
2011 Latest Caselaw 2678 ALL

Citation : 2011 Latest Caselaw 2678 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
State Of U.P. vs Bachcha Lal & Others on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 18 of 1996
 

 
Petitioner :- State Of U.P.
 
Respondent :- Bachcha Lal & Others
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- D.S.P Singh,Sankatha Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    In view of the orders passed today in the connected First Appeals, let the present First Appeal be listed along with the connected First Appeals after two weeks.

Order Date :- 12.7.2011

NS

 

 

 
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