Amar Pal vs State Of U.P.
2011 Latest Caselaw 2623 ALL

Citation : 2011 Latest Caselaw 2623 ALL
Judgement Date : 8 July, 2011

Allahabad High Court

Amar Pal vs State Of U.P. on 8 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17499 of 2011
 

 
Petitioner :- Amar Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri S.K.Mishra for the complainant is taken on record.

As prayed put up as fresh on 12.7.2011 showing the name of learned counsel for the parties.

Order Date :- 8.7.2011

Gss

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