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Mohd. Yaseen vs Smt. Kamal Smith
2011 Latest Caselaw 2592 ALL

Citation : 2011 Latest Caselaw 2592 ALL
Judgement Date : 7 July, 2011

Allahabad High Court
Mohd. Yaseen vs Smt. Kamal Smith on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 54 of 2010
 

 
Petitioner :- Mohd. Yaseen
 
Respondent :- Smt. Kamal Smith
 
Petitioner Counsel :- Ashish Agrawal,Ashok Agarwal
 
Respondent Counsel :- D.B. Yadav,G. Stapdhan,G. Stephen
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant three weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 7.7.2011

NS

 

 

 
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