Sushil Kumar Joshi vs State Of U.P.
2011 Latest Caselaw 2582 ALL

Citation : 2011 Latest Caselaw 2582 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Sushil Kumar Joshi vs State Of U.P. on 7 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17371 of 2011
 

 
Petitioner :- Sushil Kumar Joshi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Siddharth
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is a third bail application. The second bail application was rejected by Mr. Justice S.K.Tripathi.

List along with Cr. Misc. Bail Application Nos. 11837 of 2010, 2129 of 2011 and 10214 of 2011 in the week commencing 18.7.2011 before appropriate court.

It appears that bail application no. 10214 of 2011 is still pending and during pendency of that application, the present application has been filed.

Order Date :- 7.7.2011

Gss

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