The United Insurance Co. Ltd. vs Smt. Seema Bhalla And Others
2011 Latest Caselaw 2550 ALL

Citation : 2011 Latest Caselaw 2550 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

The United Insurance Co. Ltd. vs Smt. Seema Bhalla And Others on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 551 of 2001
 

 
Petitioner :- The United Insurance Co. Ltd.
 
Respondent :- Smt. Seema Bhalla And Others
 
Petitioner Counsel :- R.C.Sharma
 
Respondent Counsel :- Sunil Pandey
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Sri R.C. Sharma learned counsel is on sanctioned leave.

List after expiry of sanctioned leave.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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