Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of U.P. Through The ... vs Rajendra Pal Singh And Another
2011 Latest Caselaw 2539 ALL

Citation : 2011 Latest Caselaw 2539 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
State Of U.P. Through The ... vs Rajendra Pal Singh And Another on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 761 of 2011
 

 
Petitioner :- State Of U.P. Through The Principal Secy.Home Dept.Lucknow
 
Respondent :- Rajendra Pal Singh And Another
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List along with service report in the next cause list.

Order Date :- 6.7.2011

Rajneesh AR-PS)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter