Citation : 2011 Latest Caselaw 2529 ALL
Judgement Date : 6 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17284 of 2011 Petitioner :- Vijay Prakash @ Dabbu Respondent :- State Of U.P. Petitioner Counsel :- Ram Adhar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 12.7.2011.
Order Date :- 6.7.2011
Gss
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