Mukunda Deb Lahiri vs State Of U.P. Through Its Secy. ...
2011 Latest Caselaw 2521 ALL

Citation : 2011 Latest Caselaw 2521 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Mukunda Deb Lahiri vs State Of U.P. Through Its Secy. ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 866 of 2011
 

 
Petitioner :- Mukunda Deb Lahiri
 
Respondent :- State Of U.P. Through Its Secy. Dept.Of Technical Edu.Lko.
 
Petitioner Counsel :- Shishir Chandra,Sabita Lahiri
 
Respondent Counsel :- C.S.C.,Virendra Mishra
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next week.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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