Vipin Kumar Sharma S/O Anand ... vs Smt. Mamta Tiwari W/O Late Adarsh ...
2011 Latest Caselaw 2518 ALL

Citation : 2011 Latest Caselaw 2518 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Vipin Kumar Sharma S/O Anand ... vs Smt. Mamta Tiwari W/O Late Adarsh ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 47 of 2011
 

 
Petitioner :- Vipin Kumar Sharma S/O Anand Swaroop Shama
 
Respondent :- Smt. Mamta Tiwari W/O Late Adarsh Kumar Tiwari & Ors.
 
Petitioner Counsel :- Amarjeet Singh Rakhra,Shrikant Misra
 
Respondent Counsel :- Herpal Singh Chadha,Inderpreet Singh Chadha,Jaipriya Awapnil,Shashank Singh
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

CMA No.51953 of 2011: Application for Withdrawal of Money.

Let an amount of Rs.2,00,000.00 be released in favour of claimant respondent in terms of Award.

The application is disposed of accordingly.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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