Citation : 2011 Latest Caselaw 2493 ALL
Judgement Date : 5 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 67032 of 2009 Petitioner :- C/M, Bhagirathi Balika Jr. High School & Anr. Respondent :- State Of U.P. & Others Petitioner Counsel :- S.P. Pandey,Ashok Khare,R.P. Pandey Respondent Counsel :- C.S.C.,V.K.Kushwaha Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till further orders.
Order Date :- 5.7.2011
SRY
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