Oriental Insurance Co. Ltd. vs Smt. Asha Sharma & Others
2011 Latest Caselaw 2489 ALL

Citation : 2011 Latest Caselaw 2489 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Oriental Insurance Co. Ltd. vs Smt. Asha Sharma & Others on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 256 of 2002
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Asha Sharma & Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- S.S. Singh,A.L. Jaiswal,R.K. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant six weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

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