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Sri Satya Prakash vs Sri Sunil Kumar And Another
2011 Latest Caselaw 2407 ALL

Citation : 2011 Latest Caselaw 2407 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Sri Satya Prakash vs Sri Sunil Kumar And Another on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2081 of 2011
 

 
Petitioner :- Sri Satya Prakash
 
Respondent :- Sri Sunil Kumar And Another
 
Petitioner Counsel :- Ashutosh Kumar Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List is revised. No one is present on behalf of the appellant.

List in the next  cause list.

Order Date :- 4.7.2011

NS

 

 

 
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