Smt. Ram Janki Shukla vs State Of U.P. & Others
2011 Latest Caselaw 6725 ALL

Citation : 2011 Latest Caselaw 6725 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Smt. Ram Janki Shukla vs State Of U.P. & Others on 23 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 76257 of 2011
 

 
Petitioner :- Smt. Ram Janki Shukla
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C. S. C.,Kamal Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Sri Birjesh Pratap Singh, Advocate appears on behalf of respondent no. 7. Learned Standing Counsel appears on behalf of respondent nos. 1 to 6. All the respondents may file counter affidavit within two weeks. Rejoinder affidavit may be filed within one week.

List in the week commencing 16.1.2012 showing the name of Sri Brijesh Pratap Singh as counsel for the respondent.

Order Date :- 23.12.2011

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