C/M Gurukul Uchchatar Madhyamic ... vs State Of U.P. Thru Director Of ...
2011 Latest Caselaw 6718 ALL

Citation : 2011 Latest Caselaw 6718 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

C/M Gurukul Uchchatar Madhyamic ... vs State Of U.P. Thru Director Of ... on 23 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 76182 of 2011
 

 
Petitioner :- C/M Gurukul Uchchatar Madhyamic Sanskrit Vidyalaya & Another
 
Respondent :- State Of U.P. Thru Director Of Education And Others
 
Petitioner Counsel :- Anshul Kumar Singhal,Vinod Kumar Agrawal
 
Respondent Counsel :- C.S.C.,Shrinath Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners prays for and is granted 10 days time to file the copy of the order of the District Inspector of Schools, Gautambudh Nagar dated 7.9.2011 referred in the impugned order dated 2.12.2011.

Put up on 4.1.2012 as fresh.

Order Date :- 23.12.2011

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