Lalit Kumar Agrwal & Others vs State Of U.P. & Others
2011 Latest Caselaw 6651 ALL

Citation : 2011 Latest Caselaw 6651 ALL
Judgement Date : 22 December, 2011

Allahabad High Court

Lalit Kumar Agrwal & Others vs State Of U.P. & Others on 22 December, 2011

Bench: Imtiyaz Murtaza, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12259 of 2010
 

 
Petitioner :- Lalit Kumar Agrwal & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Krishna Agrawal,Mohd.Afzal,Pradeep Agrawal,Prateek Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Dinesh Gupta,J.

Counsel for the petitioners submits that this petition has become infructuous. He does not want to press it.

In view of above, this writ petition is dismissed as having become infructuous.

Interim order, if any, shall stand vacated.

Order Date :- 22.12.2011

yachna

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