Srishti Agarwal vs State Of U.P. And Others
2011 Latest Caselaw 6649 ALL

Citation : 2011 Latest Caselaw 6649 ALL
Judgement Date : 22 December, 2011

Allahabad High Court

Srishti Agarwal vs State Of U.P. And Others on 22 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 69527 of 2011
 

 
Petitioner :- Srishti Agarwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Bajpai
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Ramesh Upadhyay
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Anil Kumar Bajpai, learned counsel for the petitioner, Sri Ramesh Upadhyay, Advocate appears on behalf of respondent no. 3, Sri Neeraj Tiwari, Advocate appears on behalf of respondent no. 2 and learned Standing Counsel appears on behalf of State.

Judgment is reserved.

Order Date :- 22.12.2011

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